Karnataka High Court
Sri Vikram Kumar Bhojani vs The State Of Karnataka on 15 December, 2008
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
1
IN THE HIGH COURT OF KARNATAKA, BANGALORE
DATED THIS THE 15TH DAY OF DECEMBER,
BEFORE
THE HON'BLE MR. JUSTICE RA.M,:vIOIIAN"R--EDDY,'_'
wRIT PETITION NO27380 OF 2€:J:05';{GCIV[S«F3I3§Ii '
WRIT PETITION NOS:--f3.7114'v0P' 2005.
27115 OF 2005 AND 8704_O.I+" 2006. (GIvI;.RES}
IN W.P.No 27380 OF 20053
BETWEEN:
1 SR1 VIKRAMV KUM'AR,B.LiOJ,ANI~~. , '
AGED AI3OU'I'._31.YRS. ; V'
S /O SRI B'AEl.LILA.Ij;--..I3'I«IO;IA'I-II '
PROPRIETOR M,»'S~.DE'E.PAK INERNATIONAL
1v2","IvEQU;-NT .IOY ROAD, HANUMANTHANAGAR
E§ANGALO;'E.'E_ 'I9. -- . PETITIONER.
(By Sri: R«NATARA_J;"ADIi';~«QAESENT)
C' 'I .1, STATE OF KARNATAKA .
" ,D'EPTfOF' HEALTH AND FAMILY WELFARE
._ .ATIA'NDA'P;AO CIRCLE, BANGALORE,
REP; 'ESXETS PRINCIPAL SECRETARY.
2 A TEE DRUGS CONTROLLER
_ _ STATE OF' KARNATAKA
' "«._PALACE ROAD, BANGALORE 1
I THE ASSISTANT DRUGS CONTROLLER AND
I LICENSING AUTHORITY
BANGALORE CIRCLE II 3 31
J
2
PALACE ROAD, BANGALORE 1
4 THE DRUG INSPECTOR
OFFICE OF' THE ASSISTANT DRUGS
CONTROLLER AND LICENSING AUTHORITII 1' "'
BANGALORE CIRCLE 11
PALACE ROAD, BANGALOREA...
5 UNION OP INDIA 'A
BY ITS DEPARTMENT OF HEALTH--,._
NIRMAN BHAVAN, NEW' DELHI, 2 ,_
BY ITS SECRETARY. 'V .';'.._RESPONDENTS.
{By Sri: R. DEVADAS, AGA FOR R'A.1l_'~T""€"".f} THIS WRIT PETITION:.1S PILE'D _UNT3ER'__ARTICLES 226 AND 227 OF THE CONSTITUT10}§§ OR INDIA PRAYING TO SET ASIDE TI_-.IE..I_IIvIPU:GNED«: ORDER PASSED BY R3 DT. 16.12.2005 EPICLOSED"A1;ONG,w.ITII 'TH'E WRIT PETITION AS ANNEXISI. " "
IN w.P:.'N5f'27..i1fg.§2, OE BETWEEN" . A I A 1 SRI D1'LAIP'KUP./[AR "
_; S /O SRI BABU LAL, AGED ABOUT 33 YEARS .,f _ ' '~PI§2.QPRIETO R',"-M f S ARIHANT DISTRIBUTORS A SHKAMBARI COMPLEX, GANIGARA ' f'A'.'.L'AN"E SHOP NO 19, MAKKALABASAVANNA
- _ ITEM'PLE.D'S'I'REET, BANGALORE--02. PETITIONER.
{By SEER NATARAJ, ADV. -- ABSENT) '~1DfIADDN2_'DlD3":-~«.
THE STATE OF' KARNATAKA DEPT OF I-IELATH AND FAMILY WELFARE \&\ J ANANDA RAO CIRCLE BANGALORE, REP. BY PRINCIPAL HEALTH SECRETARY. ' 2 THE DRUGS CONTROLLER STATE OF KARNATAKA PALACE ROAD, BANGALORE--_Q,1, _ 3 THE ASSISTANT DRUGS CONTRQLL.ER'TIAIN'DC' I LICENSING AUTHORITY V BANGALORE CIRCLE II? 2 PALACE ROAD, BANGALORE-,O1 4 THE DRUGINSPE=CTOR,AAI""' - OFFICE OF THE A»S_S'I_ST'AN?_I' DRUGS, CONTROLLER AND LICENSING AUTH'OR--ITy' I "
BANGALORE CIRCLE III ' A _ . ---- PALACE ROAD, E.:ANGALO.RE;_e.1 ' "
S UNION"'O'E.IINDII,I\I _ '_ BY ITS..,DE.PARTNIENT_'OFf 'HEALTH 1§I'IRII/IAI\:i1E3HAIqAN"Q" "
NiEw_DELHI--~~,._» ~ > I - . BYITS SECRE_TAR3{;T'--- RESPONDENTS. (By Sri; R. D'EvADA'S,A_GA"I«'OR R1--4) 'IIATHIIS wRIT"PETITION IS FILED UNDER ARTICLES 226 22I'?,A&OF"nTHE CONSTITUTION OF INDIA PRAYING TO IMPUGNED ORDER PASSED BY THE R3 CDT';-'_9.1'2.O5_ ENCLOSED ALONGWITH THE WRIT PETITION AS ANXS.
{IN WIP..Ng2%.2I7115 OF 2005; A V~IO_'_3AETDV'JEEN SR1 SAMPATH RAJ SURANA I AGED 40 YEARS, PROPRIETOR M /S. USHA PHARMA , 5:
K 4 NO 3038, HAL 2ND STAGE, 2ND FLOOR, 80 FEET ROAD, 8TH MAIN CORNER BANGALORE 38. ... PETITI (By Sri: R NATARAJ, ADV. ~ ABSENT) _2i§LD_;
1 THE STATE OF' KARNATAKA vDEPTIOF--'_4I;1EALAi'ijT.A1\1_£) A FAMILY WELFARE ANANDA RAO CIRCLE BANGALORE 2 THE DRUGS CONTROLLER STATE OF KARNATAKA ' PALACE ROAD ' ' BANGALORE 1 3 THE ASSISTANT COTIITRCOLLERC AND 'I I A.'UTHORiTY _ _ BANGALO'RE._VCIRCLE~--5. ' -
PALACE ROAD}, "
BANGALORE .-- ' 4 _ gj THE DRI}G__INSPE:CTOR OF' THE ASSISTANT DRUGS CONTROLLER . 3 AND LICENSING AUTHORITY _B'AN'C-.ALORE CIRCLE 5
-_ IPALACEAROAD BANC.ALORE 1 5 2 !}IC\TI.O.N OF INDIA (Ry Sri: R. DEVADAS, AGA EOR R1--4) A I I I3'-1.. ITS DEPARTMENT OF HEALTH V. "NIR1\/IAN BHAVAN .:NEW DELHI BY ITS SECRETARY. RESPONDENTS. 3 N 5 THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYINC} TO SET ASIDE THE IMPUGNED ORDER PASSED BY R3"DT. 9.12.2005 VIDE ANNEX.U. _ IN W.P.NO.8704 OF 2006:
WBMWELTAVWWELEE 1 SR: CHAMPALAL SAKARIA S/O. S. SOLANKI, .
AGED ABOUT 45 YEARS, _V M /S MEENA MEDICO "
16-8 SUSHEELA RAOD, 1ST CROSS LALBAGH FORT ROAD, DODDAMAVALLI _ 1; . " '~ BANGALORE 4. I -~ PETITIONER.
[By Sri. R NATP.«E9AJ, Atjv. ;§'ABSE*b:T)_VV 2' THE STATE KARRAT-AKA DEPAR'TME1~IT"OR-- HEALTH AND FAMILY WELFARE, .2 ~ "
4;: ANANDARAO CIRCLE ' ':~BALNG.ALORE+a.----,----« * REP. l3Y..ITS SECRETARY. ._ .TI-:E~ CONTROLLER STATE':_OF KARNATAKA, PALACE ROAD, BAEGALORE 560 001 THE ASSISTANT DRUGS CONTROLLER 81; I ' JLICENSING AUTHORITY, BANGALORE CIRCLE II, PALACE ROAD, 3 BANGALORE 560 001 i 6 4 THE DRUG INSPECTOR OFFICE OF THE ASSISTANT DRUGS, CONTROLLER AND LICENSING AUTHORITY, BANGALORE CIRCLE 5, PALACE ROAD, BANGALORE 560 001. RESPONDE-N:TSS;v., (By Sri: R. DEVADAS, AGA FOR R1«4) THIS WRIT PETITION IS FILE_D~U»NDEI2 ARTI(3LES._2.26~.. AND 227 OF THE CONSTITUTION, OF...INfjDI'A 'PRAYIN.r..} TO? SET ASIDE THE IMPUGNED ORDER 'PASSED' BY R3__'D_'I"'.g 9.12.2005 ENCLOSED ALON,G_WITHTH*E WRiTA.PETIT';IO'N AND ETC. .
THESE PETITIONS, ON"'-EOE? FINAL HEARING, THIS DAY TH__E=-COURT VNIAp,E'~--THE FOLLOWING:
Tgflgfihgjg ._ VI _ There--iSIi}C'v.._TepTeser;tatiOn for the petitioner in ad} these petI't._iOr1Is Whe'f;.IA'th:e"*.SCéISeS were Called. Hence, the petiti-On'S Stand "C§iv_dSI1'VI'VkIiSSe'(2I.
'. ' - . . . . . .. ' /-.
fudge