Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 0]

Karnataka High Court

Sri Vikram Kumar Bhojani vs The State Of Karnataka on 15 December, 2008

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

1

IN THE HIGH COURT OF KARNATAKA, BANGALORE

DATED THIS THE 15TH DAY OF DECEMBER, 

BEFORE

THE HON'BLE MR. JUSTICE RA.M,:vIOIIAN"R--EDDY,'_'  

wRIT PETITION NO27380 OF 2€:J:05';{GCIV[S«F3I3§Ii '

WRIT PETITION NOS:--f3.7114'v0P' 2005.  
27115 OF 2005 AND 8704_O.I+" 2006. (GIvI;.RES}

IN W.P.No 27380 OF 20053

BETWEEN:

1 SR1 VIKRAMV KUM'AR,B.LiOJ,ANI~~. , '
AGED AI3OU'I'._31.YRS.  ; V' 
S /O SRI B'AEl.LILA.Ij;--..I3'I«IO;IA'I-II '
PROPRIETOR M,»'S~.DE'E.PAK INERNATIONAL
1v2","IvEQU;-NT .IOY ROAD, HANUMANTHANAGAR

E§ANGALO;'E.'E_ 'I9.   -- .  PETITIONER.

(By Sri: R«NATARA_J;"ADIi';~«QAESENT)

C' 'I .1,   STATE OF KARNATAKA .

"  ,D'EPTfOF' HEALTH AND FAMILY WELFARE
 ._ .ATIA'NDA'P;AO CIRCLE, BANGALORE,
 REP; 'ESXETS PRINCIPAL SECRETARY.

 2 A TEE DRUGS CONTROLLER

_ _ STATE OF' KARNATAKA
' "«._PALACE ROAD, BANGALORE 1

 I THE ASSISTANT DRUGS CONTROLLER AND
I LICENSING AUTHORITY
BANGALORE CIRCLE II 3 31

J



2

PALACE ROAD, BANGALORE 1

4 THE DRUG INSPECTOR
OFFICE OF' THE ASSISTANT DRUGS

CONTROLLER AND LICENSING AUTHORITII 1'  "' 

BANGALORE CIRCLE 11
PALACE ROAD, BANGALOREA... 

5 UNION OP INDIA   'A
BY ITS DEPARTMENT OF HEALTH--,._
NIRMAN BHAVAN, NEW' DELHI,  2 ,_  
BY ITS SECRETARY. 'V  .';'.._RESPONDENTS.

{By Sri: R. DEVADAS, AGA FOR R'A.1l_'~T""€"".f} THIS WRIT PETITION:.1S PILE'D _UNT3ER'__ARTICLES 226 AND 227 OF THE CONSTITUT10}§§ OR INDIA PRAYING TO SET ASIDE TI_-.IE..I_IIvIPU:GNED«: ORDER PASSED BY R3 DT. 16.12.2005 EPICLOSED"A1;ONG,w.ITII 'TH'E WRIT PETITION AS ANNEXISI. " "

IN w.P:.'N5f'27..i1fg.§2, OE BETWEEN" . A I A 1 SRI D1'LAIP'KUP./[AR "

_; S /O SRI BABU LAL, AGED ABOUT 33 YEARS .,f _ ' '~PI§2.QPRIETO R',"-M f S ARIHANT DISTRIBUTORS A SHKAMBARI COMPLEX, GANIGARA ' f'A'.'.L'AN"E SHOP NO 19, MAKKALABASAVANNA

- _ ITEM'PLE.D'S'I'REET, BANGALORE--02. PETITIONER.

{By SEER NATARAJ, ADV. -- ABSENT) '~1DfIADDN2_'DlD3":-~«.

THE STATE OF' KARNATAKA DEPT OF I-IELATH AND FAMILY WELFARE \&\ J ANANDA RAO CIRCLE BANGALORE, REP. BY PRINCIPAL HEALTH SECRETARY. ' 2 THE DRUGS CONTROLLER STATE OF KARNATAKA PALACE ROAD, BANGALORE--_Q,1, _ 3 THE ASSISTANT DRUGS CONTRQLL.ER'TIAIN'DC' I LICENSING AUTHORITY V BANGALORE CIRCLE II? 2 PALACE ROAD, BANGALORE-,O1 4 THE DRUGINSPE=CTOR,AAI""' - OFFICE OF THE A»S_S'I_ST'AN?_I' DRUGS, CONTROLLER AND LICENSING AUTH'OR--ITy' I "

BANGALORE CIRCLE III ' A _ . ---- PALACE ROAD, E.:ANGALO.RE;_e.1 ' "

S UNION"'O'E.IINDII,I\I _ '_ BY ITS..,DE.PARTNIENT_'OFf 'HEALTH 1§I'IRII/IAI\:i1E3HAIqAN"Q" "

NiEw_DELHI--~~,._» ~ > I - . BYITS SECRE_TAR3{;T'--- RESPONDENTS. (By Sri; R. D'EvADA'S,A_GA"I«'OR R1--4) 'IIATHIIS wRIT"PETITION IS FILED UNDER ARTICLES 226 22I'?,A&OF"nTHE CONSTITUTION OF INDIA PRAYING TO IMPUGNED ORDER PASSED BY THE R3 CDT';-'_9.1'2.O5_ ENCLOSED ALONGWITH THE WRIT PETITION AS ANXS.
{IN WIP..Ng2%.2I7115 OF 2005; A V~IO_'_3AETDV'JEEN SR1 SAMPATH RAJ SURANA I AGED 40 YEARS, PROPRIETOR M /S. USHA PHARMA , 5:
K 4 NO 3038, HAL 2ND STAGE, 2ND FLOOR, 80 FEET ROAD, 8TH MAIN CORNER BANGALORE 38. ... PETITI (By Sri: R NATARAJ, ADV. ~ ABSENT) _2i§LD_;
1 THE STATE OF' KARNATAKA vDEPTIOF--'_4I;1EALAi'ijT.A1\1_£) A FAMILY WELFARE ANANDA RAO CIRCLE BANGALORE 2 THE DRUGS CONTROLLER STATE OF KARNATAKA ' PALACE ROAD ' ' BANGALORE 1 3 THE ASSISTANT COTIITRCOLLERC AND 'I I A.'UTHORiTY _ _ BANGALO'RE._VCIRCLE~--5. ' -

PALACE ROAD}, "

BANGALORE .-- ' 4 _ gj THE DRI}G__INSPE:CTOR OF' THE ASSISTANT DRUGS CONTROLLER . 3 AND LICENSING AUTHORITY _B'AN'C-.ALORE CIRCLE 5
-_ IPALACEAROAD BANC.ALORE 1 5 2 !}IC\TI.O.N OF INDIA (Ry Sri: R. DEVADAS, AGA EOR R1--4) A I I I3'-1.. ITS DEPARTMENT OF HEALTH V. "NIR1\/IAN BHAVAN .:NEW DELHI BY ITS SECRETARY. RESPONDENTS. 3 N 5 THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYINC} TO SET ASIDE THE IMPUGNED ORDER PASSED BY R3"DT. 9.12.2005 VIDE ANNEX.U. _ IN W.P.NO.8704 OF 2006:
WBMWELTAVWWELEE 1 SR: CHAMPALAL SAKARIA S/O. S. SOLANKI, .
AGED ABOUT 45 YEARS, _V M /S MEENA MEDICO "

16-8 SUSHEELA RAOD, 1ST CROSS LALBAGH FORT ROAD, DODDAMAVALLI _ 1; . " '~ BANGALORE 4. I -~ PETITIONER.

[By Sri. R NATP.«E9AJ, Atjv. ;§'ABSE*b:T)_VV 2' THE STATE KARRAT-AKA DEPAR'TME1~IT"OR-- HEALTH AND FAMILY WELFARE, .2 ~ "

4;: ANANDARAO CIRCLE ' ':~BALNG.ALORE+a.----,----« * REP. l3Y..ITS SECRETARY. ._ .TI-:E~ CONTROLLER STATE':_OF KARNATAKA, PALACE ROAD, BAEGALORE 560 001 THE ASSISTANT DRUGS CONTROLLER 81; I ' JLICENSING AUTHORITY, BANGALORE CIRCLE II, PALACE ROAD, 3 BANGALORE 560 001 i 6 4 THE DRUG INSPECTOR OFFICE OF THE ASSISTANT DRUGS, CONTROLLER AND LICENSING AUTHORITY, BANGALORE CIRCLE 5, PALACE ROAD, BANGALORE 560 001. RESPONDE-N:TSS;v., (By Sri: R. DEVADAS, AGA FOR R1«4) THIS WRIT PETITION IS FILE_D~U»NDEI2 ARTI(3LES._2.26~.. AND 227 OF THE CONSTITUTION, OF...INfjDI'A 'PRAYIN.r..} TO? SET ASIDE THE IMPUGNED ORDER 'PASSED' BY R3__'D_'I"'.g 9.12.2005 ENCLOSED ALON,G_WITHTH*E WRiTA.PETIT';IO'N AND ETC. .
THESE PETITIONS, ON"'-EOE? FINAL HEARING, THIS DAY TH__E=-COURT VNIAp,E'~--THE FOLLOWING:
Tgflgfihgjg ._ VI _ There--iSIi}C'v.._TepTeser;tatiOn for the petitioner in ad} these petI't._iOr1Is Whe'f;.IA'th:e"*.SCéISeS were Called. Hence, the petiti-On'S Stand "C§iv_dSI1'VI'VkIiSSe'(2I.
'. ' - . . . . . .. ' /-.
fudge