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State of Rajasthan - Section

Section 359 in The General Rules (Civil), 1986

359. Marking of serial number of letter.

- The serial number of the letter in its file shall also be marked in red ink on the docket of each letter, i.e. the first letter received or issued on a file shall be marked S. No. 1, the second letter received or issued be marked S. No. 2 and so on.When a letter is received or issued if it pertains to a previously existing file, the file shall be got out, and the next consecutive serial number of the series of that file shall be assigned to the letter.