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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Nagaland - Subsection

Section 1(3) in Rules for the Administration of Justice and Police in Nagaland

(3)In these Rules, except where the contrary appears from the context, the term "Deputy Commissioner" shall include an Additional Deputy Commissioner, as and when appointed , who shall exercise all powers of the Deputy Commissioner.II. Police