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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(4) in The Orissa Express Highway Act, 1964

(4)No toll shall be paid for the passage of-
(a)vehicles belonging to or in the service the Military, Naval or Air Force of the Union;
(b)any fire service or ambulance vehicle; or
(c)vehicles belonging to the Police Department of the State Government while carrying Police Officers on duty.