Section 1(3) in The Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977
(3)It shall come into force on such [date] [15th July, 1981 G.N., E and E.D., STR. 1081/2/SE-3, Cell, dated 10th July, 1981.] as the State Government may, by notification in the Official Gazette, appoint.
