Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 273] [Entire Act] State of Assam - Subsection Section 273(3) in Assam Excise Rules, 1945 (3)Licences for retail vend of foreign liquor 'on' the vendor's premises shall always be for one year subject to renewal on year to year basis if there is nothing adverse against the licensees.
