Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 376] [Entire Act] Union of India - Section Section 143 in The Indian Evidence Act, 1872 143. When they may be asked. Leading questions may be asked, in cross-examination.
