Gujarat High Court
The Principal Commissioner vs M/S Rajputana Steel Castings ... on 18 January, 2016
Author: Akil Kureshi
Bench: Akil Kureshi, Mohinder Pal
O/TAXAP/99/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 99 of 2016
With
TAX APPEAL NO. 103 of 2016
With
TAX APPEAL NO. 102 of 2016
With
TAX APPEAL NO. 101 of 2016
With
TAX APPEAL NO. 100 of 2016
With
STAMP NUMBER NO. 3395 of 2015
With
STAMP REFERENCE NO. 1 of 2016
With
CIVIL APPLICATION (OJ) NO. 39 of 2016
In
STAMP NUMBER NO. 3461 of 2015
With
STAMP NUMBER NO. 3464 of 2015
With
CIVIL APPLICATION (OJ) NO. 38 of 2016
In
STAMP NUMBER NO. 3464 of 2015
With
STAMP NUMBER NO. 3458 of 2015
With
CIVIL APPLICATION (OJ) NO. 37 of 2016
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THE PRINCIPAL COMMISSIONER....Appellant(s)
Versus
M/S RAJPUTANA STEEL CASTINGS PVT.LTD.....Opponent(s)
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Appearance:
MR RJ OZA, ADVOCATE for the Appellant(s) No. 1
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O/TAXAP/99/2016 ORDER
CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE MOHINDER PAL
Date : 18/01/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Office objections to be removed on or before 1.2.2016, failing which, matters shall stand automatically dismissed for want of prosecution, without reference to the Court.
(AKIL KURESHI, J.) (MOHINDER PAL, J.) raghu Page 2 of 2 HC-NIC Page 2 of 2 Created On Wed Jan 20 01:15:11 IST 2016