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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Telangana - Subsection

Section 54(1) in Telangana Universities Act, 1991

(1)In making Ordinances, the [Executive Council] [Throughout the Act for the words 'Board of Management' the words 'Executive Council' substituted by Act No.13 of 1995.] shall consult the Academic Senate when such Ordinances affect the appointment and duties of examiners or the conditions of residence of students.