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Union of India - Section
Section 155 in Finance Act, 2015
155. Amendment of section 98.
- In section 98 of the 2004 Act, in the Table, after serial number 6 and entries relating thereto, the following serial number and entries shall be inserted, namely: -| Sl. No. | Taxable securities transaction | Rate | Payable by |
| 1 | 2 | 3 | 4 |
| "7 | Sale of unlisted units of a business trustunder an offer for sale referred to in sub-clause (ab) of clause(13) of section 97. | 0.2 per cent. | Seller"; |