Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(3) in Uttar Pradesh State Universities Act, 1973 (3)'area of the University' means the area specified in respect of the University by or under Section 5 or Section 4, the case may be;
