Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Uttar Pradesh - Subsection Section 47(a) in The United Provinces Private Forests Act, 1948 (a)fells, girdles, lops, taps or bums any tree in a vested forest, or strips off the bark or leaves from, or otherwise damages, any such trees, or
