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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Maharashtra - Subsection

Section 41(1)(h) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(h)if he has directly or indirectly or by his partner any share or interest in any contract or employment with or on behalf of or under the Market Committee; or