Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] NCT Delhi - Section Section 21 in The Delhi School Education Act, 1973 21. Section 20 not to apply to minority schools. - Nothing contained in section 20 shall apply to any minority school.
