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[Cites 0, Cited by 0] [Section 102A(3)] [Section 102A] [Entire Act]

State of Uttarakhand - Subsection

Section 102A(3)(g) in Uttarakhand Co-Operative Societies Act, 2003

(g)to advise the State Govt. for the implementation of special scheme of economic development through co-operative methods; and