Section 4(2)(d) in Gender Sensitization & Sexual Harassment of Women at District Court, Surat and Courts under the jurisdiction of District Court, Surat (Prevention, Prohibition and Redressal) Regulations, 2013
(d)one woman member being a member of the Advocate Clerks' Association of the Surat District, elected by General Ballot of the Advocate Clerks' Association of the Surat District;