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Union of India - Section

Section 2 in Indoor Use of low power wireless equipment in the frequency band 5 GHz (Exemption from Licensing Requirement) Rules, 2005

2. Definition.

- In these rules, unless the context otherwise requires, -
(a)"Act" means the Indian Telegraph Act, 1885 (13 of 1885);
(b)"Effective Isotropic Radiated Power" includes the gain of the antenna, if any;
(c)words and expressions used in these rules and not defined but defined in the Act and the Indian Wireless Telegraphy Act, 1933 (17 of 1933), shall have the same meanings respectively as assigned to them in those Acts.