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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(6) in The Rajasthan Divisional Commissioner (Office Abolition) Act, 1962

(6)The Rajasthan District Boards Act. 1954 (Rajasthan Act 2 of 1954).Section 29. - Substitute "Collector" for "Commissioner" wherever occurring.Section 30. - Substitute "Collector" for "Commissioner" occurring in clause (b) of sub-section (1).Section 58. - Omit "the Commissioner" in sub-sections (3) and (4).Section 198. - Omit "or to the Commissioner in respect of any specified Board or Boards in his division"