Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8E] [Entire Act] State of Assam - Subsection Section 8E(2) in Assam Town and Country Planning Act, 1959 (2)The Chairman or in his absence any member chosen by the members from amongst themselves, shall preside at a particular meeting of the Authority.
