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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(6) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(6)A vacancy caused under sub-rule (3) of rule 9 or otherwise shall be filled by seeking nomination from the same organisation or any other relevant organisation as approved by the Managing Trustee.