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[Cites 0, Cited by 1] [Article 357(1)] [Article 357] [Constitution]

Constitution Subarticle

Article 357(1)(b) in Constitution of India

(b)for Parliament, or for the President or other authority in whom such power to make laws is vested under sub-clause (a), to make laws conferring powers and imposing duties, or authorising the conferring of powers and the imposition of duties, upon the Union or officers and authorities thereof;