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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Himachal Pradesh - Subsection

Section 75(2)(a) in Himachal Pradesh Private Forests Act, 1954

(a)the cutting, sawing, conversion and removal of trees and timber, and the collection, manufacture and removal of forest produce from Controlled Forests;