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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(27) in The U.P. State Electricity Board Services of Engineers Regulations, 1970

(27)'Selection Committee' means the Committee specified in Rule 5 of Appendix 'B' and 'D' and Rule 6 of Appendix C ,