Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 11 in Rajasthan Animal Husbandry Service Rules, 1963

11. Academic and Technical Qualifications.

- A candidate for direct recruitment to the post specified in the Schedule shall possess (1) the qualifications given in Column 4 of the Schedule, and
(2)[ Working knowledge of Hindi written in Devnagri Script and knowledge of Rajasthani culture.] [Substituted by Rajasthan vide Notification No. F. 5(1) DOP/(A-II)/77/Pt-I/dated 30.1.1984.]