Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Odisha - Section

Section 85 in The Orissa Port Trust Act, 1962

85. Discharge of ship owner's lien for freight.

- Upon the production to any officer appointed by the board in that behalf of a document purporting to be a receipt for or a release from the amount of such lien, executed by the person by whom or on whose behalf, such notice has been given, the Board may permit such goods to be removed without regard to such lien; provided that the Board shall have used reasonable care in respect to the authenticity of such document.