Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 197] [Entire Act]

State of Kerala - Subsection

Section 197(d) in Kerala Factories Rules, 1957

(d)Every person so employed shall present himself at the appointed time for examination by the Certifying Surgeon as provided in sub-rules (a) and (c) of this rules.