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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(5) in Chhattisgarh Rice Custom Milling Order, 2016

(5)The Miller should maintain the mill in working condition, consistent with installed capacity, till completion of custom milling agreement and it shall be the responsibility of the miller to undertake maintenance of the mill to keep it in working condition.