Supreme Court - Daily Orders
Rejanish K.V vs K. Deepa on 25 September, 2025
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.501 COURT NO.1 SECTION XI-A
(Part Heard)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 3947/2020
REJANISH K.V APPELLANT(S)
VERSUS
K. DEEPA & ORS. RESPONDENT(S)
(IA No. 82306/2024 - INTERVENTION APPLICATION
IA No. 94827/2021 - INTERVENTION APPLICATION
IA No. 154702/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 76147/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 126111/2020 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 126110/2020 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS, IA No. 101031/2021 - REJOINDER
IA No. 126108/2020 - STAY APPLICATION,
APPLICATION(S) FOR INTERVENTION/IMPLEADMENT)
WITH
W.P.(C) No. 759/2017 (X)
IA No. 80893/2017 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 55346/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 96400/2020 - EARLY HEARING APPLICATION
IA No. 62897/2019 - INTERVENTION/IMPLEADMENT
IA No. 16575/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 46155/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 270468/2024 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS, APPLICATIONS FOR INTERVENTION/IMPLEADMENT)
W.P.(C) No. 1278/2019 (X)
(IA No. 133305/2021 - APPLICATION FOR PERMISSION
IA No. 159301/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 159302/2019 - EX-PARTE STAY
IA No. 17607/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
R.P.(C) No. 381/2021 in W.P.(C) No. 396/2018 (X)
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
83516/2021
FOR INTERVENTION APPLICATION ON IA 142106/2025
Signature Not Verified
IA No. 142106/2025 - INTERVENTION APPLICATION
Digitally signed by
NARENDRA PRASAD
Date: 2025.09.25
IA No. 83516/2021 - PERMISSION TO FILE ADDITIONAL
17:33:59 IST
Reason:
DOCUMENTS/FACTS/ANNEXURES, APPLICATIONS FOR
INTERVENTION/IMPLEADMENT)
1
R.P.(C) No. 385/2021 in C.A. No. 1700/2020 (III-A)
(FOR impleading party ON IA 95281/2021
FOR INTERVENTION/IMPLEADMENT ON IA 95281/2021
FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
131005/2024, IA No. 131005/2024 - APPLICATION FOR LISTING REVIEW
PETITION IN OPEN COURT, IA No. 95281/2021 -
INTERVENTION/IMPLEADMENT)
R.P.(C) No. 1027/2021 in W.P.(C) No. 405/2016 (X)
(IA No. 101702/2020 - APPLICATION FOR EXEMPTION FROM FILING
ORIGINAL VAKALATNAMA/OTHER DOCUMENT
IA No. 101700/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
R.P.(C) No. 379/2021 in W.P.(C) No. 578/2018 (X)
FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
107067/2020
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
107069/2020
FOR APPLICATION FOR PERMISSION ON IA 33107/2021
FOR INTERVENTION APPLICATION ON IA 140966/2021
IA No. 107067/2020 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT
IA No. 33107/2021 - APPLICATION FOR PERMISSION
IA No. 107069/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 140966/2021 - INTERVENTION APPLICATION MA 179/2021 in W.P.(C) No. 405/2016 (X) FOR CLARIFICATION/DIRECTION ON IA 126701/2020 IA No. 126701/2020 - CLARIFICATION/DIRECTION R.P.(C) No. 669/2021 in W.P.(C) No. 999/2019 (X) R.P.(C) No. 380/2021 in W.P.(C) No. 222/2017 (X) IA No. 41296/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 41297/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES MA 1050/2021 in C.A. No. 1698/2020 (XIV-A) FOR ADMISSION and IA No.60184/2021-EXEMPTION FROM FILING O.T. and IA No.60182/2021-INTERVENTION/IMPLEADMENT and IA No.60185/2021- MODIFICATION OF COURT ORDER and IA No.60181/2021-APPLICATION FOR PERMISSION IA No. 60181/2021 - APPLICATION FOR PERMISSION IA No. 60184/2021 - EXEMPTION FROM FILING O.T. IA No. 60182/2021 - INTERVENTION/IMPLEADMENT IA No. 60185/2021 - MODIFICATION OF COURT ORDER, APPLICATIONS FOR INTERVENTION/IMPLEADMENT) R.P.(C) No. 781/2021 in W.P.(C) No. 316/2017 (X) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 2 70906/2021 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 70908/2021 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 107880/2021 FOR CLARIFICATION/DIRECTION ON IA 94142/2024 IA No. 70908/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 94142/2024 - CLARIFICATION/DIRECTION IA No. 70906/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 107880/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 774/2021 in W.P.(C) No. 744/2019 (X) IA No. 72819/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 780/2021 in W.P.(C) No. 602/2016 (X) IA No. 75168/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT R.P.(C) No. 853/2021 in W.P.(C) No. 1080/2019 (X) FOR ADMISSION R.P.(C) No. 621/2021 in C.A. No. 1698/2020 (XIV-A) FOR INTERVENTION APPLICATION ON IA 95875/2021 FOR INTERVENTION APPLICATION ON IA 34804/2022 FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 34807/2022 FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 227380/2024 FOR INTERVENTION APPLICATION ON IA 36260/2025 IA No. 227380/2024 - APPROPRIATE ORDERS/DIRECTIONS IA No. 34807/2022 - APPROPRIATE ORDERS/DIRECTIONS IA No. 95875/2021 - INTERVENTION APPLICATION IA No. 36260/2025 - INTERVENTION APPLICATION IA No. 34804/2022 - INTERVENTION APPLICATION R.P.(C) No. 868/2021 in W.P.(C) No. 414/2016 (X) IA No. 92054/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT R.P.(C) No. 867/2021 in W.P.(C) No. 405/2016 (X) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 86075/2021 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 97477/2021 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 97478/2021 FOR INTERVENTION APPLICATION ON IA 10317/2022 IA No. 97477/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 97478/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 10317/2022 - INTERVENTION APPLICATION 3 IA No. 86075/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 782/2021 in W.P.(C) No. 639/2018 (X) IA No. 85245/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT W.P.(C) No. 857/2021 (X) FOR STAY APPLICATION ON IA 93212/2021 FOR EXEMPTION FROM FILING O.T. ON IA 93213/2021 IA No. 93213/2021 - EXEMPTION FROM FILING O.T. IA No. 93212/2021 - STAY APPLICATION R.P.(C) No. 989/2021 in T.P.(C) No. 272/2018 (XI) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 106912/2021 IA No. 106912/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 996/2021 in C.A. No. 1703/2020 (III-A) (IA No. 106028/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT W.P.(C) No. 864/2021 (X) FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 93710/2021 IA No. 93710/2021 - APPROPRIATE ORDERS/DIRECTIONS R.P.(C) No. 835/2021 in C.A. No. 1704/2020 (III-A) IA No.94945/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 94945/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 836/2021 in C.A. No. 1706/2020 (III-A) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 95050/2021 FOR PERSONAL HEARING BEFORE THE COURT ON IA 95052/2021 IA No. 95050/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Diary No(s). 18470/2021 (X) (IA No. 96352/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 96355/2021 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 96350/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 1354/2021 in C.A. No. 1698/2020 (XIV-A) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 43878/2022 IA No. 43878/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 1042/2022 in W.P.(C) No. 999/2019 (X) 4 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 74132/2022 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 74134/2022 IA No. 74132/2022 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 74134/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES C.A. No. 11390/2025 (III) FOR ADMISSION and I.R. IA No. 46607/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES W.P.(C) No. 827/2025 (X) FOR ADMISSION IA No. 209996/2025 - GRANT OF INTERIM RELIEF IA No. 209997/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 25-09-2025 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE M.M. SUNDRESH HON'BLE MR. JUSTICE ARAVIND KUMAR HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA HON'BLE MR. JUSTICE K. VINOD CHANDRAN Nodal Counsel Mr. Ajay Kumar Singh,Adv.
Mr. John Mathew,Adv.
For Appellant(s)/Applicant(s) :
Mr. Jayant Bhusan, Sr. Adv. Mr. Ajay Kumar Singh, AOR Mr. Yatharth Singh, Adv. Mr. Amartya Bhusan, Adv. Mr. Yogit Mehra, Adv. Mr. Divesh Kumar, Adv. Ms. Shrishti Gautam, Adv. Mr. Jainendra Kumar, Adv. Mr. Vipin Kumar Mishra, Adv. Mr. Chandan Kumar Singh, Adv. Mr. Shailendra Pratap Singh, Adv.
Mr. Arvind P. Datar, Sr. Adv. Mr. Rahul Unnikrishnan, Adv. Mr. Rohan J. Alva, Adv. Ms. Tanvi Dubey, AOR Ms. Charu Mathur, Adv. Mr. Anant Sanghi, Adv.5
Ms. Gayatri T., Adv. Mr. Vansh Chauhan, Adv.
Mr. Paramjit Singh Patwalia, Sr. Adv. Ms. Vibha Datta Makhija, Sr. Adv. Mr. Santosh Kumar, AOR Mr. Praveen Gaur, Adv. Ms. Richa Singh, Adv. Ms. Rohini Narayanan, Adv. Mr. Sanket, Adv.
Ms. Nehaol Venkateshwara, Adv. Ms. Natasha Dalmia, Adv. Mr. Amith S J, Adv.
Ms. Harshika Verma, Adv. Ms. Deveshi Chand, Adv. Mr. Shantanu Kumar, Adv. Ms. Triyyambika Rao, Adv. Ms. Hemlata Rawat, Adv. Ms. Shambhavi Singh, Adv. Mr. Purushottam Sharma Tripathi, Adv. Mr. Abhishekh Tripathi, Adv. Mr. Vanshdeep Dalmia, Adv. Mr. Shravanth Paruchuri, Adv.
Mr. V. Giri, Sr. Adv. Dr. Manish Singhvi, Sr. Adv. Mr. Anil Kaushik, Sr. Adv. Mr. D. K. Devesh, AOR Ms. Barnali Basak, Adv. Mr. Abhishek Mishra, Adv. Mrs. Shashi Sharma, Adv. Mr. Rahul Narang, Adv. Ms. Shalini Haldar, Adv. Mr. Shashank Kumar Saurav, Adv. Mr. Mehul M. Gupta, Adv. Mr. Mayank Gautam, Adv. Mr. Rajat Rana, Adv. Mr. Sanyam Maan, Adv. Mr. Saurabh Ajay Gupta, Adv.
Mr. Dama Seshadri Naidu, Sr. Adv. Mr. Amit Anand Tiwari, Sr. Adv. Mr. Vivek Singh, AOR Mr. Rahul Arya, Adv. Mr. V. Puneedhan, Adv. Ms. D. Naveena, Adv. Mr. Ayush Gupta, Adv. Ms. Saumya Saraswat, Adv. Ms. Mary Mitzy, Adv. Mr. Pratap Shanker, Adv. Mr. Sagar Saxena, Adv. Mr. Kumar Manish, Adv. Mr. Abhishek Gupta, Adv.6
Mr. Dama Seshadri Naidu, Sr. Adv. Mr. George Poonthottam, Sr. Adv. Mr. K. M Firoz, Adv.
Mr. K. M. Firoz, Adv. Mr. Ashish Jacob Mathew, Adv. Mr. Navaneeth Krishnan A.l, Adv. Ms. Silpa Sreekumar, Adv. Ms. Anne Mathew, AOR Dr. Menaka Guruswamy, Sr. Adv. Mr. Nishe Rajen Shonker, AOR Mr. Abhilash M.r., Adv. Rupali Samuel, Adv. Lavkesh Bhambhani, Adv. Shaswati Parhi, Adv. Bhumika Yadav, Adv. Kashish Jain, Adv.
Mr. B.H. Marlapalle,Sr.Adv.
Mr. Rashid N. Azam, AOR Mr. Nirmal Singh Shekhawat, Adv. Mr. Rinny Abraham, Adv. Mr. Rahul Yadav, Adv. Mr. Danish Saifi, Adv. Mr. Nu Ahmed, Adv.
Mr. Srikar Bhatt, Adv.
Mr. Shoeb Alam,Sr.Adv. Mr. Chandra Bhushan Prasad, AOR Mr. Kripa Shankar Prasad, Adv. Mr. Harsh Jain, Adv. Mr. Prafulla, Adv.
Mr. Chandra Bhushan Prasad, Adv.
Mr. Aljo K. Joseph, AOR Mr. Santhosh Kumar Kolkundra, Adv. Mr. N Leela Vara Prasad, Adv. Mr. Siddharth Singh, Adv. Mr. Rajesh Kumar, Adv. Mr. Saket Jee, Adv.
Mr. Rohit Kalra, Adv.
Mr. Niraj Gupta, AOR Mr. Narendra Kumar, Adv. Ms. Anshu Gupta, Adv. Mr. Shubham Gupta, Adv. Ms. Siddhi Gupta, Adv.
Mr. Rajiv Ranjan Dwivedi, AOR 7 Mr. Anand Sanjay M Nuli, Sr. Adv. Mr. Suraj Kaushik, Adv. Ms. Akhila Wali, Adv. Mr. Shiva Swaroop, Adv. Mr. Arshit Torgal, Adv. For M/S. Nuli & Nuli, AOR Mr. Md. Naushad Alam, AOR Mr. Saurabh Kansal, Adv. Mr. Raghav Vij, Adv. Mr. Mithilesh Kumar Jaiswal, Adv. Ms. Ritul Sharma, Adv. Ms. Vanshika Kapoor, Adv.
Mr. Pankaj Kumar Mishra, AOR Mr. Gopal Sankaranarayanan,Sr.Adv. Mr. L. Narasimha Reddy,Sr.Adv. Mr. Amol B. Karande, AOR Mr. Ravindra Harpale,Adv. Mr. Sagar V. Kasar,Adv. Mr. parnam Prabhakar,Adv. Ms. Vangala Sailaja,Adv. Ms. Drishti Narbar,Adv. Ms. Trisha Chandran,Adv. Mr. Shashank Singh,Adv. Mr. Chittimalla Chandarakala,Adv. Mr. Narendar Rao Thaneer,Adv. Mr. Batchu Jagadish Kumar,Adv. Mr. B. Pallesh Kalshmi,Adv. Mr. Tushar Srivastava,Adv. Mr. D. Srinivas,Adv. Mr. MVS Anil Kumar Rajagiri,Adv. Ms. Palisi Bharat Kumar,Adv.
Mr. Karan Lahiri, Adv. Mr. Dhruv Gautam, AOR Mr. Devashish Chauhan, Adv. Ms. Madhura Mn, Adv. Ms. Ansh Gulati, Adv. Ms. Kanak Grover, Adv. Mr. Daksh Aggarwal, Adv.
Mr. Divyesh Pratap Singh, AOR Mr. Rajive Bhalla, Sr. Adv. Mr. M. K. Ghosh, Adv. Ms. Tina Garg, AOR Mr. Yajur Bhalla, Adv. Mr. Shubham Bhalla, Adv. Ms. Gauri Bedi, Adv.8
Mr. Divyansh Misra, Adv.
Mr. Karanvir Singh Khehar,Adv. Ms. Sunita Sharma, AOR Mr. Hari Om Singh,Adv. Ms. Vandana,Adv.
Mr. Aditya K.,Adv.
Mr. Mukesh Kumar,Adv. Mr. Kumar Murlidhar,Adv. Mr. Adarsh Kumar Pandey,Adv. Mr. Ajay Kumar Singh,Adv.
For Respondent(s)/Applicant(s) :
Mr. Chander Uday Singh, Sr. Adv. Mr. EMS Anam, Adv.
Ms. Usha Nandini V., AOR Mr. Biju P Raman, Adv. Mr. John Thomas Arakal, Adv. Ms. Bidya Mohanty, Adv. Ms. Katyayani Suhrud, Adv. Mr. Abhishek Kalaiyarasan, Adv.
Mr. Nidhesh Gupta, Sr. Adv. Mr. Ashok Mathur, AOR Ms. Japneet Kaur, Adv. Ms. Vriti Gujral, Adv. Mr. Bikram Dwivedi, Adv. Mr. Jimut Mohopatra, Adv.
Mr. Vijay Hansaria, Sr. Adv. Mr. Malak Manish Bhatt, AOR Mr. Gunnam Venkateswara Rao, Adv. Ms. Kavya Jhawar, Adv. Ms. Nandini Rai, Adv. Mr. Aashay Shukla, Adv.
Mr. Ravindra Srivastava, Sr. Adv. Mr. Arjun Garg, AOR Ms. Sagun Srivastava, Adv. Mr. Saaransh Shukla, Adv. Mr. Boudhik Garg, Adv. M/s Kavya Verma, Adv. Ms. Shruti Verma, Adv. Mr. Atharv Joshi, Adv. Ms. Muskan Bensla, Adv.
Mr. Yashvardhan, Adv. Mr. Jagjit Singh Chhabra, AOR Mr. Maninderjit Singh Bedi, Advocate General Mr. Rajat Bhardwaj, A.A.G. 9 Ms. Baani Khanna, AOR Mr. Robin Singh, Adv. Mr. Kapil Balwani, Adv.
Mr. Amit Gupta, AOR Mr. Kshitij Vaibhav, Adv. Mr. Muskan Nagpal, Adv. Mr. Arun Singh, Adv.
Mr. Kanhaiya Singhal, AOR Mr. Prasanna, Adv.
Mrs. Vani Singhal, Adv. Mr. Ajay Kumar, Adv. Ms. Nivedita Tiwari, Adv. Ms. Avantika Shankas, Adv. Mr. Pulkit Jolly, Adv. Mr. Rishabh Bhardwaj, Adv. Mr. Rahul Bhaskar, Adv. Mr. Kanav Gupta, Adv. Mr. Rajat Pandey, Adv.
Ms. Asmita Singh, AOR Ms. Asmita Singh, Adv. Ms. Ankita Makan, Adv.
Mr. Ravindra Srivastava, Sr. Adv. Mr. Arjun Garg, AOR Ms. Sagun Srivastava, Adv. Mr. Saaransh Shukla, Adv. Mr. Boudhik Garg, Adv. M/s Kavya Verma, Adv. Ms. Shruti Verma, Adv. Mr. Atharv Joshi, Adv. Ms. Muskan Bensla, Adv.
Mr. Sandeep Sudhakar Deshmukh, AOR Mr. Nishant Sharma, Adv. Mr. Ankur Savadikar, Adv. Mr. Viraj M. Parakh, Adv. Mr. Mayur Saavarkar, Adv.
Ms. Sindoora VNL, AOR Ms. Thithiksha Padmam, Adv.
Mr. Sunil Kumar Jain, AOR Ms. Rashika Swarup, Adv. Mr. Naman Jain, Adv.
Mr. Ankolekar Gurudatta, AOR Mr. Meesala Venu Gopal, Adv. Mr. Mukesh Kumar Singh, Adv. Mr. Korada Pramod Kumar, Adv.10
Ms. Divya Nair, Adv.
Ms. Deepanwita Priyanka, AOR Mr. Satyalipsu Ray, Adv.
Mr. V. N. Raghupathy, AOR Mr. Jaideep Gupta, Sr. Adv. Mr. C. K. Sasi, AOR Dr. Kk Geetha, Adv.
Ms. Meena K Poulose, Adv. Ms. Racheeta Chawla, Adv. Ms. Riddhi Bose, Adv. Ms. Sampriti Baksi, Adv. Mr. Sidharth Banerjee, Adv.
Mr. Azmat Hayat Amanullah, AOR Ms. Rebecca Mishra, Adv. Ms. Nitya Sharma, Adv. Ms. Ekta Kundu, Adv.
Mr. Adarsh Upadhyay, AOR Ms. Pallavi Kumari, Adv. Mr. Amit Singh, Adv. Mr. Shashank Pachauri, Adv.
Mr. Aman Panwar, A.A.G. Mr. Sanchit Garga, AOR Mr. Shashwat Jaiswal, Adv. Mr. Kunal Rana, Adv.
Mr. Shekhar G Devasa, Sr. Adv. Mr. Manish Tiwari, Adv. Mrs. Thashmitha Muthanna, Adv. Mr. Shashi Bhushan Nagar, Adv. M/S. Devasa & Co., AOR Mr. M. K. Ghosh, Adv. Ms. Tina Garg, AOR Mr. A. Hariprasad, Sr. Adv. Mr. T. G. Narayanan Nair, AOR Ms. Swathi H Prasad, Adv. Ms. Samyuktha H Nair, Adv. Mr. Ajaya Kumar K.r., Adv.
Mr. Pradeep Misra, AOR Mr. Prashant Padmanabhan, AOR Mr. Rajiv Shakdher, Sr. Adv. Ms. Mallika Agarwal, Adv. Mr. John Mathew, AOR 11 Mr. Vivek Sharma, AOR Dr. Vijay Kumar Sharma, Adv. S A Singh, Adv.
Mr. Abhijit Banerjee, AOR Mr. Narender Hooda, Sr. Adv. Mr. Ashish Pandey, AOR Mr. Prafulla, Adv.
Mr. Shubham Saxena, Adv. Mr. M V S Anil Kumar Rajagiri, Adv. Mr. Pasili Bharat Kumar, Adv. Ms. Kavya Manuja, Adv. Ms. Pallvi Hooda, Adv. Mr. Shiv Bhatnagar, Adv. Mr. Yuvraj Nandal, Adv.
Mr. Rashid N. Azam, AOR Mr. Nirmal Singh Shekhawat, Adv. Mr. Rinny Abraham, Adv. Mr. Rahul Yadav, Adv. Mr. Mohammad Faizan, Adv. Mr. Firoz I Khan, Adv. Mr. Ravi Kumar, Adv. Mr. Fatima Parveen, Adv. Mr. Anil Kumar Yadav, Adv.
Mr. Vivek Sharma, AOR Dr. Vijay Kumar Sharma, Adv. S A Singh, Adv.
Mr. Naresh Kumar, AOR Mr. K R Anand, Adv.
Mr. Jasbir Singh Malik, Adv. Ms. Prachi Sohi, Adv. Ms. Pooja Devi, Adv. Mr. Vijender Mann, Adv.
Mr. A M Bujor Barua, Sr. Adv. Mr. A Deb Kumar, Adv. Mr. Rajesh K. Singh, Adv. Mrs. A Deepa, Adv.
Mr. Pranaya Kumar Mohapatra, AOR Mr. Ankit Swarup, AOR Mr. V. Elanchezhiyan, AOR Mr. Pramod Sharma Kumar, Adv. Mr. Chand Qureshi, AOR Mr. Ankur Mishra, Adv.12
Mr. Santosh Yadav, Adv. Mr. Lokesh Bhaimad, Adv. Ms. Preeti Chauhan, Adv. Mrs. Arpana Soni, Adv. Mrs. Parveen Qureshi, Adv. Mr. Chandan Kumar Mandal, Adv.
Mr. Siddharth R Gupta, Adv. Mr. Mrigank Prabhakar, AOR Mr. Aman Agrawal, Adv. Mr. Uddaish Palya, Adv. Mr. Siddharth Sahu, Adv. Ms. Astha Singh, Adv.
Mr. M.p. Parthiban, AOR Mr. Ajit Kumar Sinha, Sr. Adv. Mr. Deepak Goel, AOR Mr. Kamal Kumar Pandey, Adv. Mr. Jitendra Bharti, Adv. Ms. Alka Goyal, Adv.
Mr. Virag Gupta, Adv. Mr. Vishal Arun Mishra, AOR Ms. Rupali Panwar, Adv. Mr. Shubham Gupta, Adv. Mr. Avinash Singh, Adv. Mr. Yash Sharma, Adv.
Mr. Mrinal Kumar Sharma, AOR Mr. Ramesh Kumar Sahu, Adv.
Mr. Satyam Chand Soriya,Adv. Mr. Pawas Agarwal, AOR Mr. Sagar Tanwar,Adv. Ms. Ruby Choudhary,Adv. Mr. Sonu,Adv.
Mr. Triloki Nath Razdan, AOR Mr. Dama Seshadri Naidu, Sr. Adv. Mr. Y. Raja Gopala Rao, AOR Mr. Deepak Sharma, Adv. Mr. Abhinav Thakur, Adv. Mr. P. Mohith Rao, Adv. Ms. J. Akshitha, Adv. Mr. Dhuli Gopi Krishna, Adv. Mr. Akshay Singh, Adv. Ms. Sanjana Jain, Adv.
Ms. Yamini Singh, Adv. Mr. T. Singhdev, Adv.13
Mr. Rajesh Mishra, Adv.
Mr. Tanishq Srivastava, Adv. Mr. Bhanu Gulati, Adv. Mr. Prateek Bhatia, AOR Mr. V. Giri, Sr. Adv. Dr. Manish Singhvi, Sr. Adv. Mr. Anil Kaushik, Sr. Adv. Mr. D. K. Devesh, AOR Ms. Barnali Basak, Adv. Mr. Abhishek Mishra, Adv. Mrs. Shashi Sharma, Adv. Mr. Rahul Narang, Adv. Ms. Shalini Haldar, Adv. Mr. Shashank Kumar Saurav, Adv. Mr. Mehul M. Gupta, Adv. Mr. Mayank Gautam, Adv. Mr. Rajat Rana, Adv. Mr. Sanyam Maan, Adv. Mr. Saurabh Ajay Gupta, Adv.
UPON hearing the counsel the Court made the following O R D E R
1. Heard learned counsel for the parties at length.
2. Hearing concluded.
3. Judgment reserved.
(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR ASSISTANT REGISTRAR 14