Supreme Court - Daily Orders
Union Of India vs Subedar Major (Hony Captain) Tj 2986 ... on 26 February, 2016
Bench: Chief Justice, R. Banumathi, Uday Umesh Lalit
ITEM NO.15 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.NO.1/2016 in Civil Appeal Diary No(s). 43045/2015
UNION OF INDIA & ORS. Appellant(s)
VERSUS
SUBEDAR MAJOR (HONY CAPTAIN) TJ 2986 J.S. PUNDHIR Respondent(s)
(for leave to appeal u/s 31(1) of the armed forces tribunal act,
2007 and office report)
Date : 26/02/2016 This application was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s)
Mr. B. V. Balaram Das, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with C.A.No.2875 of 2014 and C.A.Diary No.30978 of 2015.
(Ashok Raj Singh) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2016.02.27 13:19:24 IST Reason: