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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(b) in Tamil Nadu Panchayats (Determination of Claim to Trees Growing on Public Roads or other Property Vesting in or Belonging to Village Panchayats) Rules, 2001

(b)"tree-tax system" means the tree-tax system as defined in clause (e)(ii) of paragraph 2 of Revenue Standing Order No. 18, Appendix-XI of .the Revenue Standing Orders, Volume-1.