Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Nagaland - Subsection

Section 10(3) in Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982

(3)Every claimant, who fails to file the proof of him claim within the time specified by the Commissioner, shall be excluded from the disbursements made by the Commissioner.