Patna High Court - Orders
M/S Bhagwati Timber vs The State Of Bihar And Ors on 1 February, 2019
Author: Sanjay Priya
Bench: Sanjay Priya
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2862 of 2015
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M/s Bhagwati Timber
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2711 of 2015
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M/s Wasif Plywood Works
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
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Appearance :
(In Civil Writ Jurisdiction Case No. 2862 of 2015)
For the Petitioner/s : Mr. Purnendu Singh
Ms. Pronoti Singh
For the Respondent/s : Mr. Kamlesh Kishore, AC to SC-12
(In Civil Writ Jurisdiction Case No. 2711 of 2015)
For the Petitioner/s : Mr. Purnendu Singh
Ms. Pronoti Singh
For the Respondent/s : Mr.Naman Nayak, AC to AAG-10
Mr. A.K. Rastogi, AAG-10
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CORAM: HONOURABLE MR. JUSTICE SANJAY PRIYA
ORAL ORDER
13 01-02-2019In compliance of order dated 16.01.2019 supplementary affidavit has been filed on behalf of petitioners. Let the same be kept on record.
Heard the parties.
Judgment is kept reserved.
(Sanjay Priya, J) rakhi/-
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