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Patna High Court - Orders

M/S Bhagwati Timber vs The State Of Bihar And Ors on 1 February, 2019

Author: Sanjay Priya

Bench: Sanjay Priya

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No.2862 of 2015
                  ======================================================
                  M/s Bhagwati Timber
                                                                             ... ... Petitioner/s
                                                     Versus
                  The State Of Bihar and Ors
                                                                          ... ... Respondent/s
                  ======================================================
                                                        with
                                Civil Writ Jurisdiction Case No. 2711 of 2015
                  ======================================================
                  M/s Wasif Plywood Works
                                                                            ... ... Petitioner/s
                                                    Versus
                  The State Of Bihar and Ors
                                                                         ... ... Respondent/s
                  ======================================================
                  Appearance :
                  (In Civil Writ Jurisdiction Case No. 2862 of 2015)
                  For the Petitioner/s      :       Mr. Purnendu Singh
                                                    Ms. Pronoti Singh
                  For the Respondent/s      :       Mr. Kamlesh Kishore, AC to SC-12
                  (In Civil Writ Jurisdiction Case No. 2711 of 2015)
                  For the Petitioner/s      :       Mr. Purnendu Singh
                                                    Ms. Pronoti Singh
                  For the Respondent/s      :       Mr.Naman Nayak, AC to AAG-10
                                                    Mr. A.K. Rastogi, AAG-10
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE SANJAY PRIYA
                                        ORAL ORDER

13   01-02-2019

In compliance of order dated 16.01.2019 supplementary affidavit has been filed on behalf of petitioners. Let the same be kept on record.

Heard the parties.

Judgment is kept reserved.

(Sanjay Priya, J) rakhi/-

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