Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 57S in The Bihar Co-operative Societies Act, 1935 57S. Power to make rules. - The State Government may from time to time, make rules for regulating the procedure in all cases under the foregoing provisions of this Chapter.
