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Jharkhand High Court

Ronit Deep @ Polio vs The State Of Jharkhand ..... .... Opp. ... on 15 October, 2024

Author: Ambuj Nath

Bench: Ambuj Nath

IN THE      HIGH      COURT OF JHARKHAND AT RANCHI
                      B.A. No. 8872 of 2024
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Ronit Deep @ Polio ...... .... Petitioner(s) Versus The State of Jharkhand ..... .... Opp. Party

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CORAM : HON'BLE MR. JUSTICE AMBUJ NATH

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For the Petitioner(s) : Mr. Jitendra Nath Upadhyay, Advocate For the State : Mr. Azeemuddin, A.P.P

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04/ Dated 15.10.2024 Call for the criminal antecedent report of the petitioner from the Court below concerned and put up this case after receipt of the same.

(Ambuj Nath, J.) BS/-