Jharkhand High Court
Ronit Deep @ Polio vs The State Of Jharkhand ..... .... Opp. ... on 15 October, 2024
Author: Ambuj Nath
Bench: Ambuj Nath
IN THE HIGH COURT OF JHARKHAND AT RANCHI
B.A. No. 8872 of 2024
-------
Ronit Deep @ Polio ...... .... Petitioner(s) Versus The State of Jharkhand ..... .... Opp. Party
--------
CORAM : HON'BLE MR. JUSTICE AMBUJ NATH
--------
For the Petitioner(s) : Mr. Jitendra Nath Upadhyay, Advocate For the State : Mr. Azeemuddin, A.P.P
--------
04/ Dated 15.10.2024 Call for the criminal antecedent report of the petitioner from the Court below concerned and put up this case after receipt of the same.
(Ambuj Nath, J.) BS/-