Andhra Pradesh High Court - Amravati
CMA/448/2022 on 28 January, 2026
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.: C.M.A.No. 448 of 2022 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
2. 28.01.2026 RNT, J&MRK, J Pursuant to the order dated 04.12.2025, the Registrar(Judicial) has submitted the report dated 18.12.2025.
2. On perusal of the report, we are not satisfied with the reasons assigned.
3. The said report is rejected.
4. Let fresh report be submitted before the next date.
5. Since the report dated 18.12.2025 has been rejected, the same shall neither be read nor used for any purpose.
6. List in the next week along with the report.
_____________ RNT, J _____________ MRK, J Pab 2 3