Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(ii) in The Port Of New Mangalore Rules, 1976

(ii)vessels are likely to be moved from the berths when the berths are required for working cargo by other vessels;