Section 3(1)(b) in The U.P. Electricity (Duty) Act, 1952

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State of Uttar Pradesh - Subsection

Section 3(1)(b) in The U.P. Electricity (Duty) Act, 1952

(b)consumed by a licensee or the Board in or upon premises used for commercial or residential purposes or in or upon any other premises except in the construction, maintenance or operation of his or its works; or

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State of Uttar Pradesh - Subsection

Section 3(1)(b) in The U.P. Electricity (Duty) Act, 1952