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State of Uttar Pradesh - Section

Section 35 in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

35. Courses or Examination. - The Committee shall hold the examination referred to in Rule 32 of the rules in the courses prescribed for study by the Bar Council in that behalf. It may forward proposals to the Bar Council for such modifications of the said courses of study as it may from time to time think fit and proper.