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Supreme Court - Daily Orders

Simplex Commercial Private Ltd. vs Income Tax Officer Ward 6(1) on 13 November, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.30                                  COURT NO.6                     SECTION XVI

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34224/2017

     (Arising out of impugned final judgment and order dated 24-03-2017
     in GA No. 4064/2015 passed by the High Court At Calcutta)

     SIMPLEX COMMERCIAL PRIVATE LTD. & ANR.                                        Petitioner(s)

                                                          VERSUS

     INCOME TAX OFFICER WARD 6(1) & ORS.                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.113712/2017-CONDONATION OF DELAY
     IN FILING and IA No.113714/2017-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)


     Date : 13-11-2017 This petition was called on for hearing today.

     CORAM :
                                HON'BLE MR. JUSTICE A.K. SIKRI
                                HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                     Mr. Aneesh Mittal, AOR

     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

List on 28.11.2017 when the other similar matters are coming up for hearing.

List along with SLP(C) No. 23976/2017 and other connected matters.

(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2017.11.13 17:19:49 IST Reason: