Supreme Court - Daily Orders
Simplex Commercial Private Ltd. vs Income Tax Officer Ward 6(1) on 13 November, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.30 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34224/2017
(Arising out of impugned final judgment and order dated 24-03-2017
in GA No. 4064/2015 passed by the High Court At Calcutta)
SIMPLEX COMMERCIAL PRIVATE LTD. & ANR. Petitioner(s)
VERSUS
INCOME TAX OFFICER WARD 6(1) & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.113712/2017-CONDONATION OF DELAY
IN FILING and IA No.113714/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 13-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Aneesh Mittal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 28.11.2017 when the other similar matters are coming up for hearing.
List along with SLP(C) No. 23976/2017 and other connected matters.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2017.11.13 17:19:49 IST Reason: