Section 82(2)(pp) in The Maharashtra Tenancy and Agricultural Lands Act, 1948

[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

(pp)[ the manner of disposal of land under sub-section (3) of section 84B] [This clause was inserted by Bombay 38 of 1957, Section 27(3).];

Legal Document View