Orissa High Court
Chairman And Managing Director vs Rabinarayan Nayak And Others on 27 October, 2022
Author: M.S. Raman
Bench: M.S. Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No. 397 of 2018
Chairman and Managing Director, .... Appellants
ITDC, Scope Complex and Another
None
-versus-
Rabinarayan Nayak and Others .... Respondents
None
CORAM:
THE CHIEF JUSTICE
JUSTICE M.S. RAMAN
ORDER
Order No. 27.10.2022
03. 1. None appears for the parties.
2. The writ appeal is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice (M.S. Raman) Judge S.K. Jena/Secy.