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[Cites 0, Cited by 0] [Section 3B(4)] [Section 3B] [Entire Act]

State of Haryana - Subsection

Section 3B(4)(a) in The Punjab Slum Areas (Improvement and Clearance) Act, 1961

(a)either grant the permission subject to such terms and conditions, if any, as may be specified in the order; or