Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 38 in The Port Rules for the Port of Bombay

38.

Unprotected lights shall not be allowed in the hold between deck or other cargo compartment of vessels in port loading or discharging cotton or raw jute. Cooking by open signrees in open boats loaded with cotton or raw jute is prohibited.