Supreme Court - Daily Orders
Lt. Gen. M.L. Dar (Retd) vs Vikram Singh on 29 July, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.17 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.11799-11801/2022
(Arising out of impugned final judgment and order dated 05-03-2020
in CMA No. 126680/2018 16-08-2021 in OS No. 865/1997 26-04-2022 in
CMA No. 122911/2021 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
LT. GEN. M.L. DAR (RETD) & ORS. Petitioner(s)
VERSUS
VIKRAM SINGH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.92258/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.92259/2022-EXEMPTION FROM
FILING O.T.)
Date : 29-07-2022 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Gaurav Agrawal, Adv.
Mr. Mahesh Kumar Singh, Adv.
Mr. Jitendra Chaudhary, Adv.
Mr. Wasi Haider, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed without prejudice to all the legal remedies which are open to the petitioners in law.
Pending applications are stand disposed of. (JAGDISH KUMAR) Signature Not Verified (RENU KAPOOR) COURT MASTER (SH) Digitally signed by JAGDISH KUMAR Date: 2022.07.30 ASSISTANT REGISTRAR 13:19:55 IST Reason: