Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 10 June, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-3
IN THE HIGH COURT AT CALCUTTA
[Intellectual Property Rights Division]
ORIGINAL SIDE
IA NO. GA-COM/5/2025
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 10th June, 2025.
Appearance:
Mr. Debnath Ghosh, Sr. Adv.
Mr. Biswaroop Mukherjee,Adv.
Mr. Bhabesh Garodia,Adv.
Mr. Abhijit Sarkar,Adv.
Mr. Abhik Chitto Kundu,Adv.
...for the petitioner.
Mr. Yash Singhi, Adv.
Mr. Tanmoy Roy,Adv.
Mr. Deep Bhattacharya,Adv.
...for the respondent.
The Court:- Affidavit in opposition against GA-COM/5/2025 shall be filed within one week; affidavit in reply, if any, be filed within the returnable date.
The application will appear in the list on 27th June, 2025.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)