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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(1)(a) in Multi-Storeyed and Public Buildings Rules, 1973

(a)There shall be a permanent open air space, forming an integral part of the site and of a minimum extent specified in this rule, between each of the boundaries of the site and every building proposed within the site.