Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105(4)] [Section 105] [Entire Act] State of Karnataka - Subsection Section 105(4)(f) in Karnataka Maritime Board Act, 2015 (f)to report to the Government or as the case may be, the Board on such matters as may be referred to it either by the Government or the Board for its opinion.