Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 261] [Entire Act] Union of India - Subsection Section 261(1) in Constitution of India, 1950 (1)Full faith and credit shall be given throughout the territory of India to public acts, records and judicial proceedings of the Union and of every State.
