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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Telangana - Subsection

Section 16(1)(b) in Telangana Infectious Diseases Act, 1950

(b)confer on the Health Officer or any other officer of the local authority concerned, or any officer of the Government all or any of the powers specified in subsection (2).