Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 335] [Entire Act]

State of Karnataka - Subsection

Section 335(c) in Karnataka Municipal Corporations Act, 1976

(c)cut and trim any hedges and trees overhanging the said street and obstructing it or the view of traffic or causing it damage; or